National Insurance Company Ltd. vs Vinod Kumar & 3 Ors.
2017 Latest Caselaw 6844 ALL

Citation : 2017 Latest Caselaw 6844 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

National Insurance Company Ltd. vs Vinod Kumar & 3 Ors. on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 428 of 2003
 

 
Appellant :- National Insurance Company Ltd.
 
Respondent :- Vinod Kumar & 3 Ors.
 
Counsel for Appellant :- S.C. Gulati
 
Counsel for Respondent :- R.B.S. Rathore,D. Gupta,Lalji Prasad Shukla - Ii
 

 
Hon'ble Mahendra Dayal,J.

Vakalatnama filed by Sri Ajai Kumar Jaiswal, Advocate on behalf of opposite party no.3 is taken on record. His name shall be shown in the cause list whenever the case is listed.

List after 21.11.2017 as Sri S. C. Gulati, learned counsel for appellant is on sanctioned leave.

Order Date :- 14.11.2017

psd

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