The New India Assurance Company ... vs Smt. Azra Parveen & 5 Ors.
2017 Latest Caselaw 6842 ALL

Citation : 2017 Latest Caselaw 6842 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

The New India Assurance Company ... vs Smt. Azra Parveen & 5 Ors. on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 440 of 2008
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Smt. Azra Parveen & 5 Ors.
 
Counsel for Appellant :- Ved Prakash,Ashish Kumar Srivastava
 
Counsel for Respondent :- H.K. Srivastava,Alok Kumar Singh,Dhananjai Kumar Tripathi,Rajnish Kumar,U.P.S. Kushwaha
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Dhananjai Kumar Tripathi, learned counsel for respondent.

List again.

Order Date :- 14.11.2017

psd

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