R.R. Mishra vs Central Bank Of India & Others
2017 Latest Caselaw 6790 ALL

Citation : 2017 Latest Caselaw 6790 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

R.R. Mishra vs Central Bank Of India & Others on 13 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 57030 of 2009
 

 
Petitioner :- R.R. Mishra
 
Respondent :- Central Bank Of India & Others
 
Counsel for Petitioner :- Sudeep Harkauli,Shashi Nandan
 
Counsel for Respondent :- S. Tiwari,S.C.,Sahab Tiwari
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Counter affidavit filed on 01.08.2011 and rejoinder affidavit filed on 06.07.2012 may be traced out and bring on record.

List in the next cause list.

Order Date :- 13.11.2017

pks

Download the LatestLaws.com Mobile App