Surendra Singh vs State Of U.P. And 2 Others
2017 Latest Caselaw 6763 ALL

Citation : 2017 Latest Caselaw 6763 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Surendra Singh vs State Of U.P. And 2 Others on 13 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52357 of 2017
 

 
Petitioner :- Surendra Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ajay Sengar
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Instructions have come from the electricity department. It is taken on record. It appears that the petitioner has still some dues to pay. A copy of the instruction may be handed over to the learned counsel for the petitioner by the learned counsel for the power corporation. He may take instructions within next two days.

Put up as fresh on 16.11.2017.

Order Date :- 13.11.2017

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