Dr. Ramesh Chand Verma vs State Of U.P. & Others
2017 Latest Caselaw 6760 ALL

Citation : 2017 Latest Caselaw 6760 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Dr. Ramesh Chand Verma vs State Of U.P. & Others on 13 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46410 of 2008
 

 
Petitioner :- Dr. Ramesh Chand Verma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Dr. V. D. Shukla,Ashok Khare
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 13.11.2017

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