Vijay Kumar F vs A.D.J./ Special Judge E.C.Act And ...
2017 Latest Caselaw 6759 ALL

Citation : 2017 Latest Caselaw 6759 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Vijay Kumar F vs A.D.J./ Special Judge E.C.Act And ... on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- MISC. SINGLE No. - 2794 of 2008
 

 
Petitioner :- Vijay Kumar F
 
Respondent :- A.D.J./ Special Judge E.C.Act And 4 Ors.
 
Counsel for Petitioner :- Amar Nath Dubey,Shanker Lal Pandey
 
Counsel for Respondent :- C.S.C,Akhilesh Pratap Singh,Bhupendra Singh,Raghaw Ram Upadhyay,Ravendra Prasad Misra
 

 
Hon'ble Mahendra Dayal,J.

As prayed by learned counsel for petitioner, list again in the next cause list.

Order Date :- 13.11.2017

psd

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