Citation : 2017 Latest Caselaw 6757 ALL
Judgement Date : 13 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 61258 of 2009 Petitioner :- Commissioner, Kendriya Vidyalaya Sangathan & Others Respondent :- Central Administrative Tribunal, & Others Counsel for Petitioner :- Devendra Pratap Singh Counsel for Respondent :- A.S.G.I.,Rama Kant Shukla Hon'ble Bharati Sapru,J.
Hon'ble Siddharth,J.
Shri Apoorva Hazela, Advocate states that he has instruction to appear in this matter on behalf of Union of India.
List in the next cause list showing the name of Shri Apoorva Hazela as learned counsel for the respondent.
Order Date :- 13.11.2017
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