United India Insurance Co. ... vs Mohd. Sabir & Anr.
2017 Latest Caselaw 6756 ALL

Citation : 2017 Latest Caselaw 6756 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

United India Insurance Co. ... vs Mohd. Sabir & Anr. on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 550 of 2017
 

 
Appellant :- United India Insurance Co. Ltd.,Lucknow Thru. Manager
 
Respondent :- Mohd. Sabir & Anr.
 
Counsel for Appellant :- Anchal Mishra
 
Counsel for Respondent :- Girish Kumar Tiwari
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Girish Kumar Tiwari, learned counsel for respondent.

List again.

Order Date :- 13.11.2017

psd

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