New India Assurance Co. Ltd. Thru ... vs Smt. Lajjavati & 6 Ors.
2017 Latest Caselaw 6752 ALL

Citation : 2017 Latest Caselaw 6752 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

New India Assurance Co. Ltd. Thru ... vs Smt. Lajjavati & 6 Ors. on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 246 of 2005
 

 
Appellant :- New India Assurance Co. Ltd. Thru Asstt. Manager
 
Respondent :- Smt. Lajjavati & 6 Ors.
 
Counsel for Appellant :- U.P.S. Kushwaha
 
Counsel for Respondent :- Jitendra Prakash Mishra,L.M.Khare,Lalji Prasad Shukla - Ii,Rajendra Jaiswal
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Rajendra Jaiswal, learned counsel for resondent.

List again.

Order Date :- 13.11.2017

psd

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