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Union Of India Thru. G.M., ... vs Smt. Sarla & 4 Others
2017 Latest Caselaw 6750 ALL

Citation : 2017 Latest Caselaw 6750 ALL
Judgement Date : 13 November, 2017

Allahabad High Court
Union Of India Thru. G.M., ... vs Smt. Sarla & 4 Others on 13 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 5 of 2017
 

 
Appellant :- Union Of India Thru. G.M., Northern Railway, New Delhi
 
Respondent :- Smt. Sarla & 4 Others
 
Counsel for Appellant :- Pankaj Srivastava,Brijesh Kumar Shukla
 
Counsel for Respondent :- Abdul Samad,Virendra Kumar Srivastava
 

 
Hon'ble Mahendra Dayal,J.

List after 18.11.2017 as Sri Pankaj Srivastava, learned counsel for appellant is on sanctioned leave.

Order Date :- 13.11.2017

psd

 

 

 
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