Rahul Singh Alias Vishwanath ... vs State Of U.P.
2017 Latest Caselaw 6742 ALL

Citation : 2017 Latest Caselaw 6742 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Rahul Singh Alias Vishwanath ... vs State Of U.P. on 13 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 4924 of 2011
 

 
Appellant :- Rahul Singh Alias Vishwanath Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Singh,Noor Mohammad,P.S. Chauhan,Sudist Kumar
 
Counsel for Respondent :- Govt. Advocate,Raj Kumar "Dhama"
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Sudist Kumar and Sri Raj Kumar Dhama, have both sent their illness slip in this case.

List in the next cause list.

Order Date :- 13.11.2017

Ishan

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