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Jai Kishan Sharma vs State Of U.P. And Others
2017 Latest Caselaw 6728 ALL

Citation : 2017 Latest Caselaw 6728 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Jai Kishan Sharma vs State Of U.P. And Others on 10 November, 2017
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 34117 of 1995
 

 
Petitioner :- Jai Kishan Sharma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- W.H. Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saral Srivastava,J.

Sri W.H. Khan, learned Senior Counsel has sent illness slip.

The case is passed over today.

List in the next cause list.

Order Date :- 10.11.2017

Ishan

 

 

 
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