Rimjhim Srivastava And Another vs M.S. Agarwal And Others
2017 Latest Caselaw 6721 ALL

Citation : 2017 Latest Caselaw 6721 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Rimjhim Srivastava And Another vs M.S. Agarwal And Others on 10 November, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CIVIL REVISION No. - 363 of 2011
 

 
Revisionist :- Rimjhim Srivastava And Another
 
Opposite Party :- M.S. Agarwal And Others
 
Counsel for Revisionist :- H.K. Srivastava,Vijay Prakash
 
Counsel for Opposite Party :- Amit Kumar Sinha,Deepali Srivastava Sinha,V.C. Dixit
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Order Date :- 10.11.2017

LN Tripathi

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