Manna Babu Dubey vs Suresh Chandra And 2 Others
2017 Latest Caselaw 6719 ALL

Citation : 2017 Latest Caselaw 6719 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Manna Babu Dubey vs Suresh Chandra And 2 Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 45 of 2016
 

 
Appellant :- Manna Babu Dubey
 
Respondent :- Suresh Chandra And 2 Others
 
Counsel for Appellant :- Arvind Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list to press this second appeal.

This second appeal is dismissed for want of prosecution.

Stay order, if any, stands vacated.

Order Date :- 10.11.2017

Gss

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