Harilal And Anr. vs State Of U.P. And 4 Others
2017 Latest Caselaw 6709 ALL

Citation : 2017 Latest Caselaw 6709 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Harilal And Anr. vs State Of U.P. And 4 Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Restoration Application No. 348653   of2017.
 
IN
 

 
Case :- SECOND APPEAL No. - 847 of 2015
 

 
Appellant :- Harilal And Anr.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Appellant :- Sanjay Singh Chandel,A.P. Rao
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

The restoration application is within time.

Cause shown is sufficient therefore, restoration application is allowed and the order dated 3.10.2017 is recalled. The second appeal is restored to its original number.

List after two weeks.

Order Date :- 10.11.2017

Gss

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