Kunti Devi And 3 Others vs Jamil Ahmad And 11 Others
2017 Latest Caselaw 6707 ALL

Citation : 2017 Latest Caselaw 6707 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Kunti Devi And 3 Others vs Jamil Ahmad And 11 Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 909 of 2015
 

 
Appellant :- Kunti Devi And 3 Others
 
Respondent :- Jamil Ahmad And 11 Others
 
Counsel for Appellant :- A.P. Srivastava,Lallan Verma
 
Counsel for Respondent :- Ashfaq Ahmad Ansari
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the appellants, list in the next cause list.

Order Date :- 10.11.2017

Gss

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