Sri Vishwanath Pandey And Others vs Sri Raja Ram Pandey And Others
2017 Latest Caselaw 6699 ALL

Citation : 2017 Latest Caselaw 6699 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Sri Vishwanath Pandey And Others vs Sri Raja Ram Pandey And Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 617 of 2016
 

 
Appellant :- Sri Vishwanath Pandey And Others
 
Respondent :- Sri Raja Ram Pandey And Others
 
Counsel for Appellant :- Ranjit Saxena
 
Counsel for Respondent :- A.P. Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri A.P. Singh, learned counsel for the respondents

List in the next cause list.

Order Date :- 10.11.2017

Gss

Download the LatestLaws.com Mobile App