Smt. Bano vs Dharampal Singh And Others
2017 Latest Caselaw 6698 ALL

Citation : 2017 Latest Caselaw 6698 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Smt. Bano vs Dharampal Singh And Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 385 of 2010
 

 
Appellant :- Smt. Bano
 
Respondent :- Dharampal Singh And Others
 
Counsel for Appellant :- Nagendra Kr. Srivastava,Pratima Srivastava
 
Counsel for Respondent :- Anurag Sharma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anurag Sharma, learned counsel for the respondents.

List after two weeks.

Order Date :- 10.11.2017

Gss

Download the LatestLaws.com Mobile App