Mehfuz Ahmad (Since Deceased) And ... vs Arun Prasad Srivastava And ...
2017 Latest Caselaw 6697 ALL

Citation : 2017 Latest Caselaw 6697 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Mehfuz Ahmad (Since Deceased) And ... vs Arun Prasad Srivastava And ... on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 301 of 2016
 

 
Appellant :- Mehfuz Ahmad (Since Deceased) And 4 Ors.
 
Respondent :- Arun Prasad Srivastava And Another
 
Counsel for Appellant :- Virendra Singh,Shahabuddin,Tariq Naiyer,Zafar M. Naiyer
 
Counsel for Respondent :- Amar Nath Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Tariq Naiyer, learned counsel for the appellants.

List after three weeks.

Order Date :- 10.11.2017

Gss

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