Khimman Singh vs Madan And 8 Ors.
2017 Latest Caselaw 6694 ALL

Citation : 2017 Latest Caselaw 6694 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Khimman Singh vs Madan And 8 Ors. on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 234 of 2016
 

 
Appellant :- Khimman Singh
 
Respondent :- Madan And 8 Ors.
 
Counsel for Appellant :- Praveen Kumar,Pradeep Kumar
 
Counsel for Respondent :- Kuldeep Kumar
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

List in the next cause list.

Order Date :- 10.11.2017

Gss

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