Lallan Jaiswal vs Chhedi Prasad Gupta And 3 Others
2017 Latest Caselaw 6693 ALL

Citation : 2017 Latest Caselaw 6693 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Lallan Jaiswal vs Chhedi Prasad Gupta And 3 Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 12 of 2016
 

 
Appellant :- Lallan Jaiswal
 
Respondent :- Chhedi Prasad Gupta And 3 Others
 
Counsel for Appellant :- Girish Kumar Singh
 
Counsel for Respondent :- Sikandar Azam Lari
 

 
Hon'ble Bachchoo Lal,J.

Sri Girish Kumar Singh, learned counsel for the appellant and Sri Sikandar Azam Lari, learned counsel for the respondent have sent illness slip.

The case is passed over for the day.

List after three weeks.

Order Date :- 10.11.2017

Gss

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