Raj Kumar Anand & 3 Others vs Shri Chand & 10 Others
2017 Latest Caselaw 6690 ALL

Citation : 2017 Latest Caselaw 6690 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Raj Kumar Anand & 3 Others vs Shri Chand & 10 Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 861 of 2017
 

 
Appellant :- Raj Kumar Anand & 3 Others
 
Respondent :- Shri Chand & 10 Others
 
Counsel for Appellant :- S.K. Mishra,Raghuvansh Misra
 
Counsel for Respondent :- Munne Lal,R.Mishra
 

 
Hon'ble Bachchoo Lal,J.

Sri Raghuvansh Misra, learned counsel for the appellants has sent illness slip.

Learned counsel for the respondent is present.

The case is passed over for the day.

List after ten days.

Order Date :- 10.11.2017

Gss

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