Citation : 2017 Latest Caselaw 6687 ALL
Judgement Date : 10 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 354 of 2011 Appellant :- Smt. Ghafooran (Since Deceased) By L.R.S Respondent :- Smt. Phool Jahan (Since Deceased) By L.R.S Counsel for Appellant :- Kshitij Shailendra,Tawvab Ahmed Khan Counsel for Respondent :- M.H. Qadeer Hon'ble Bachchoo Lal,J.
The cases of Sri M.H. Qadeer, learned counsel for the respondent are adjourned upto 20.12.2017.
List thereafter.
Order Date :- 10.11.2017
Gss
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