Vedmani Shukla vs State Of U.P. And 2 Others
2017 Latest Caselaw 6686 ALL

Citation : 2017 Latest Caselaw 6686 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Vedmani Shukla vs State Of U.P. And 2 Others on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No. 320732 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 26022 of 2017
 

 
Applicant :- Vedmani Shukla
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Vindhyachal Singh
 
Counsel for Opposite Party :- G.A.,Uday Shankar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant and perused the record.

The applicant is granted one week further time from today to deposit the amount with the mediation centre, in pursuance of the order dated 21.8.2017 passed by this court.

The time extension application is disposed of.

Order Date :- 10.11.2017

Gss

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