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Prem Chand And 4 Others vs Sujeet Kumar And 21 Others
2017 Latest Caselaw 6685 ALL

Citation : 2017 Latest Caselaw 6685 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Prem Chand And 4 Others vs Sujeet Kumar And 21 Others on 10 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 122 of 2017
 

 
Appellant :- Prem Chand And 4 Others
 
Respondent :- Sujeet Kumar And 21 Others
 
Counsel for Appellant :- Vinod Kumar Yadav,Abhishek Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants,  the case is passed over for the day.

List after four weeks.

Order Date :- 10.11.2017

Gss

 

 

 
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