Anand Kumar & 3 Others vs State Of U.P. & Another
2017 Latest Caselaw 6684 ALL

Citation : 2017 Latest Caselaw 6684 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Anand Kumar & 3 Others vs State Of U.P. & Another on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No. 340430 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 27291 of 2017
 

 
Applicant :- Anand Kumar & 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rajiv Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

The applicants are granted one week's further time from today to appear and surrender before the court below, in pursuance of the order dated 14.9.2017 passed by this court.

The time extension application is disposed of.

Order Date :- 10.11.2017

Gss

Download the LatestLaws.com Mobile App