Shyam Bahadur Singh vs Balbeer Singh
2017 Latest Caselaw 6683 ALL

Citation : 2017 Latest Caselaw 6683 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Shyam Bahadur Singh vs Balbeer Singh on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 354 of 2010
 

 
Appellant :- Shyam Bahadur Singh
 
Respondent :- Balbeer Singh
 
Counsel for Appellant :- Deepak Kumar Srivatava
 
Counsel for Respondent :- Bashir Ahmad Khan
 

 
Hon'ble Bachchoo Lal,J.

At the request of Kavita Srivastava, Advocate, holding brief of Sri Deepak Kumar Srivastava, learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 10.11.2017

Gss

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