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Rama Kant Pandey vs U.P. Power Corporation Ltd. And 4 ...
2017 Latest Caselaw 6680 ALL

Citation : 2017 Latest Caselaw 6680 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Rama Kant Pandey vs U.P. Power Corporation Ltd. And 4 ... on 10 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 53070 of 2017
 

 
Petitioner :- Rama Kant Pandey
 
Respondent :- U.P. Power Corporation Ltd. And 4 Others
 
Counsel for Petitioner :- Dhirendra Kumar Srivastav
 
Counsel for Respondent :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 14.11.2017 in order to enable the learned counsel for the Power Corporation to take instruction in the matter.

Order Date :- 10.11.2017

pks

 

 

 
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