Khacher Singh vs State Of U.P. Thru' Spl Secretary ...
2017 Latest Caselaw 6678 ALL

Citation : 2017 Latest Caselaw 6678 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Khacher Singh vs State Of U.P. Thru' Spl Secretary ... on 10 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 11109 of 2008
 

 
Petitioner :- Khacher Singh
 
Respondent :- State Of U.P. Thru' Spl Secretary Industries And Others
 
Counsel for Petitioner :- Divakar Rai Sharma
 
Counsel for Respondent :- C.S.C.,Anadi Krishna Narayana,Balkrishna Narain,G.P. Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Order on the Amendment Application

Allowed.

It may be carried out within a week.

List in the next cause list.

Order Date :- 10.11.2017

pks

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