Citation : 2017 Latest Caselaw 6674 ALL
Judgement Date : 10 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 53072 of 2017 Petitioner :- Vashisth Kumar Yadav Respondent :- U.P. Power Corporation Ltd. And 4 Others Counsel for Petitioner :- Dhirendra Kumar Srivastav Counsel for Respondent :- C.S.C.,Mahboob Ahmad Hon'ble Bharati Sapru,J.
Hon'ble Siddharth,J.
Put up as fresh on 14.11.2017 in order to enable the learned counsel for the Power Corporation to take instruction in the matter.
Order Date :- 10.11.2017
pks
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