Dr. Ranju Rani Bansal vs State Of U.P. & Another
2017 Latest Caselaw 6672 ALL

Citation : 2017 Latest Caselaw 6672 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Dr. Ranju Rani Bansal vs State Of U.P. & Another on 10 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 27041 of 2009
 

 
Petitioner :- Dr. Ranju Rani Bansal
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Praveen Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Registry is unable to trace out the counter affidavit. Learned Standing Counsel may replace the same within next three weeks.

List thereafter.

Order Date :- 10.11.2017

pks

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