Dr. (Mrs.) Fatma Harun vs State Of U.P. & Others
2017 Latest Caselaw 6670 ALL

Citation : 2017 Latest Caselaw 6670 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Dr. (Mrs.) Fatma Harun vs State Of U.P. & Others on 10 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 5659 of 2009
 

 
Petitioner :- Dr. (Mrs.) Fatma Harun
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Hari Pratap Gupta,Ramesh Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the petitioner states that he has no instruction in the matter.

It is accordingly dismissed for non-prosecution.

Order Date :- 10.11.2017

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