Dr. Rajiv Kumar vs State Of U.P. And Others
2017 Latest Caselaw 6669 ALL

Citation : 2017 Latest Caselaw 6669 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Dr. Rajiv Kumar vs State Of U.P. And Others on 10 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 5769 of 2011
 

 
Petitioner :- Dr. Rajiv Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Punit Kumar Gupta,Rafeek Ahmad Khan
 
Counsel for Respondent :- C. S. C.,Neeraj Tiwari,Vinay Khare
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list.

Learned counsel for the petitioner shall inform the other side in writing that the matter will be taken up in the next cause list.

Order Date :- 10.11.2017

pks

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