Ravi Shankar vs Siya Ram Chaurasiya And Another
2017 Latest Caselaw 6666 ALL

Citation : 2017 Latest Caselaw 6666 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Ravi Shankar vs Siya Ram Chaurasiya And Another on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 369 of 2016
 

 
Appellant :- Ravi Shankar
 
Respondent :- Siya Ram Chaurasiya And Another
 
Counsel for Appellant :- Rabindra Bahadur Singh
 
Counsel for Respondent :- Lakshmi Kant Pandey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list to press this second appeal.

Learned counsel for the respondents is present.

This second appeal is dismissed for want of prosecution.

Order Date :- 10.11.2017

Gss

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