Dalicharan vs Bhanu Pratap
2017 Latest Caselaw 6665 ALL

Citation : 2017 Latest Caselaw 6665 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Dalicharan vs Bhanu Pratap on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 234 of 2016
 

 
Appellant :- Dalicharan
 
Respondent :- Bhanu Pratap
 
Counsel for Appellant :- Namit Srivastava,Satya Prakash Rathor
 
Counsel for Respondent :- N.K.Misra
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted four weeks time to file supplementary affidavit.

List thereafter.

Order Date :- 10.11.2017

Gss

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