Jagat Narayan Tiwari And Others vs Smt. Susheela And Another
2017 Latest Caselaw 6664 ALL

Citation : 2017 Latest Caselaw 6664 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Jagat Narayan Tiwari And Others vs Smt. Susheela And Another on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 91 of 2010
 

 
Appellant :- Jagat Narayan Tiwari And Others
 
Respondent :- Smt. Susheela And Another
 
Counsel for Appellant :- Shri Ram Pandey
 
Counsel for Respondent :- K.N. Rai,Bipin Lal Srivastava,Siddharth Varma
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks further time to file rejoinder affidavit.

List thereafter.

Order Date :- 10.11.2017

Gss

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