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Smt. Rajeshwari Devi Misra vs Bageshwar & Others
2017 Latest Caselaw 6663 ALL

Citation : 2017 Latest Caselaw 6663 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Smt. Rajeshwari Devi Misra vs Bageshwar & Others on 10 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 869 of 2010
 

 
Appellant :- Smt. Rajeshwari Devi Misra
 
Respondent :- Bageshwar & Others
 
Counsel for Appellant :- Pankaj Agrawal
 
Counsel for Respondent :- Ajai Kumar Singh,Arun Kumar Shukla,Ashish Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant,  the case is passed over for the day.

List  after two weeks.

Order Date :- 10.11.2017

Gss

 

 

 
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