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Radhawar (Since Deceased) And 6 ... vs Devata (Since Deceased) And 7 ...
2017 Latest Caselaw 6660 ALL

Citation : 2017 Latest Caselaw 6660 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Radhawar (Since Deceased) And 6 ... vs Devata (Since Deceased) And 7 ... on 10 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 352 of 2016
 

 
Appellant :- Radhawar (Since Deceased) And 6 Others
 
Respondent :- Devata (Since Deceased) And 7 Others
 
Counsel for Appellant :- Gautam Chaudhary,Ramesh Chandra Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in due course.

Order Date :- 10.11.2017

Gss

 

 

 
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