Surendra Singh Verma vs State Of U.P. & Others
2017 Latest Caselaw 6659 ALL

Citation : 2017 Latest Caselaw 6659 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Surendra Singh Verma vs State Of U.P. & Others on 10 November, 2017

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 25883 of 1995
 

 
Petitioner :- Surendra Singh Verma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- B.B. Paul
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saral Srivastava,J.

The writ petition is listed in chamber.

No one is present on behalf of the petitioner.

The case is passed over today.

List in the next cause list.

Order Date :- 10.11.2017

Ishan

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