Arvind Kumar Awasthi vs State Of U.P. And Others
2017 Latest Caselaw 6658 ALL

Citation : 2017 Latest Caselaw 6658 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Arvind Kumar Awasthi vs State Of U.P. And Others on 10 November, 2017

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 8058 of 2000
 

 
Petitioner :- Arvind Kumar Awasthi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arun Tandon,Ajeet Singh,P N Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saral Srivastava,J.

Heard counsel for the petitioner Sri Rahul Mishra.

Judgment reserved.

Order Date :- 10.11.2017

Ishan

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