Bhagelu And 2 Others vs Shanti Devi And Another
2017 Latest Caselaw 6653 ALL

Citation : 2017 Latest Caselaw 6653 ALL
Judgement Date : 10 November, 2017

Allahabad High Court

Bhagelu And 2 Others vs Shanti Devi And Another on 10 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 149 of 2017
 

 
Appellant :- Bhagelu And 2 Others
 
Respondent :- Shanti Devi And Another
 
Counsel for Appellant :- Ram Surat Saroj,Devendra Kumar
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list to press this second appeal.

This second appeal is dismissed for want of prosecution.

Order Date :- 10.11.2017

Gss

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