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Raju vs State Of U.P.
2017 Latest Caselaw 6652 ALL

Citation : 2017 Latest Caselaw 6652 ALL
Judgement Date : 10 November, 2017

Allahabad High Court
Raju vs State Of U.P. on 10 November, 2017
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38687 of 2017
 

 
Applicant :- Raju
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhir Dixit,Smt. Richa Dixita,Utkarsh Dixit
 
Counsel for Opposite Party :- G.A.,Madan Kumar Tiwari
 

 
Hon'ble Ravindra Nath Kakkar,J.

Counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within one week.

Put up as fresh on 04.12.2017.

Order Date :- 10.11.2017

AKT

 

 

 
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