Deota Prasad Alias Pappu & Another vs Lallu Prasad & Others
2017 Latest Caselaw 6645 ALL

Citation : 2017 Latest Caselaw 6645 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Deota Prasad Alias Pappu & Another vs Lallu Prasad & Others on 9 November, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 249 of 2005
 

 
Appellant :- Deota Prasad Alias Pappu & Another
 
Respondent :- Lallu Prasad & Others
 
Counsel for Appellant :- O.P. Shukla,A.K. Upadhyay
 
Counsel for Respondent :- Adeel Ahmad Khan,Birendra Singh,Raj Kumar Singh,Rajeshwar Sahai
 

 
Hon'ble Anjani Kumar Mishra,J.

Issue notice to the proposed respondents by Registered Post A.D. on the substitution as well as Section 5 of the Limitation Act.

Steps within a week.

Order Date :- 9.11.2017

LN Tripathi

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