Gaya Prasad Pal vs Gauri Shanker And Another
2017 Latest Caselaw 6642 ALL

Citation : 2017 Latest Caselaw 6642 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Gaya Prasad Pal vs Gauri Shanker And Another on 9 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2419 of 2008
 

 
Appellant :- Gaya Prasad Pal
 
Respondent :- Gauri Shanker And Another
 
Counsel for Appellant :- S.D. Ojha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Heard the learned counsel for the appellant.

Sri Rajiv Dwivedi appears for the respondent no. 1 whose name has been shown in the cause list. No one has put in appearance on behalf of the second respondent. We direct Sri Rajeev Ojha who appears for the Company in other cases to accept the notice for the said respondent and obtain instructions.

List in the next cause list, showing the name of Sri Rajeev Ojha also as counsel for the respondent.

Order Date :- 9.11.2017

Ishan

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