Jawahar Ram vs State Of U.P. And Another
2017 Latest Caselaw 6638 ALL

Citation : 2017 Latest Caselaw 6638 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Jawahar Ram vs State Of U.P. And Another on 9 November, 2017

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- APPLICATION U/S 482 No. - 35906 of 2017
 

 
Applicant :- Jawahar Ram
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kamal Dev Singh Chanchal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list.

None appears to press this application on behalf of the applicant.

Learned A.G.A. is present for the state.

The application is, accordingly, dismissed for want of prosecution.

Order Date :- 9.11.2017

LN Tripathi

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