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Nain Singh & Others vs State Of U.P.& Another
2017 Latest Caselaw 6633 ALL

Citation : 2017 Latest Caselaw 6633 ALL
Judgement Date : 9 November, 2017

Allahabad High Court
Nain Singh & Others vs State Of U.P.& Another on 9 November, 2017
Bench: Bharati Sapru, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 500 of 1993
 

 
Appellant :- Nain Singh & Others
 
Respondent :- State Of U.P.& Another
 
Counsel for Appellant :- N. Lal,Shiv Sagar Singh
 
Counsel for Respondent :- SC
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Om Prakash-VII,J.

Order on the substitution applications as well as court fees application

Allowed.

Office to carry out necessary substitution within a week.

Court fees is accepted subject to verification by the Stamp Reporter with regard to the valuation.

List in the next cause list for disposal of the amendment application.

Order Date :- 9.11.2017

pks

 

 

 
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