Kunwarsen (Deceased) & 9 Others vs Rajendra Kumar
2017 Latest Caselaw 6625 ALL

Citation : 2017 Latest Caselaw 6625 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Kunwarsen (Deceased) & 9 Others vs Rajendra Kumar on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 425 of 2017
 

 
Appellant :- Kunwarsen (Deceased) & 9 Others
 
Respondent :- Rajendra Kumar
 
Counsel for Appellant :- Akhilesh Tripathi
 
Counsel for Respondent :- Santosh Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Firdaus Ahamad, Advocate, holding brief of Sri Akhilesh Tripathi, learned counsel for the appellants, put up on 20.11.2017 as fresh.

Order Date :- 9.11.2017

Gss

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