Managing Director, ... vs Ashok Kumar And 5 Others
2017 Latest Caselaw 6622 ALL

Citation : 2017 Latest Caselaw 6622 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Managing Director, ... vs Ashok Kumar And 5 Others on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 115 of 2017
 

 
Appellant :- Managing Director, Paschimanchal V.V. Nigam Ltd.& Anr.
 
Respondent :- Ashok Kumar And 5 Others
 
Counsel for Appellant :- Nripendra Mishra
 
Counsel for Respondent :- Alka Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in the next cause list.

Order Date :- 9.11.2017

Gss

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