Zahid Khan And Another vs Faiz Mohammad Khan And Others
2017 Latest Caselaw 6621 ALL

Citation : 2017 Latest Caselaw 6621 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Zahid Khan And Another vs Faiz Mohammad Khan And Others on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 79 of 2010
 

 
Appellant :- Zahid Khan And Another
 
Respondent :- Faiz Mohammad Khan And Others
 
Counsel for Appellant :- Shamim Ahmad,M.A. Qadeer
 
Counsel for Respondent :- Shivesh Mishra,Sharfuddin Ahmad
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri M.A. Qadeer, learned counsel for the appellants are adjourned up to 20.12.2017.

List thereafter.

Order Date :- 9.11.2017

Gss

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