Smt. Saroj Rani vs Sohan Lal
2017 Latest Caselaw 6619 ALL

Citation : 2017 Latest Caselaw 6619 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Smt. Saroj Rani vs Sohan Lal on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 331 of 2010
 

 
Appellant :- Smt. Saroj Rani
 
Respondent :- Sohan Lal
 
Counsel for Appellant :- Vimlendu Tripathi
 
Counsel for Respondent :- Deepak Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri Deepak Kumar Srivastava, learned counsel for the respondent prays for and is granted 15 days time to file vakalatnama on behalf legal heirs of sole respondent.

List on 6.12.2017.

Order Date :- 9.11.2017

Gss

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